Sri Rajesh Das vs Tripura Information Commission And Ors
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Tripura High Court

Sri Rajesh Das vs Tripura Information Commission And Ors on 4 February, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                             WP(C)No.51 of 2026

               Sri Rajesh Das
                                                                                ......Petitioner(s)

                                                 VERSUS
               Tripura Information Commission and Ors.

                                                                              ...... Respondent(s)

For Petitioner(s) : Mr. Dulal Chandra Saha, Advocate. For Respondent(s) : Mr. Debalay Bhattacharya, Sr. Advocate.

Mr. Agniva Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 04/02/2026

Counsel for the respondent Nos.2 to 5 shall place on record the

lease deed pursuant to which land in occupation of the Society was given on

lease to the Society by the State Government.

List on 10.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2026.02.04 JEE 16:11:48 +05'30'

Sabyasachi B