Sri Soumitra Chakma vs The State Of Tripura & Ors
2026 Latest Caselaw 238 Tri

Tripura High Court

Sri Soumitra Chakma vs The State Of Tripura & Ors on 3 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                         Page 1 of 1




                             HIGH COURT OF TRIPURA
                                   AGARTALA
                                  WA. No. 88/2025

           Sri Soumitra Chakma
                                                                      .......Appellant
                                           Versus

           The State of Tripura & Ors.                               .....Respondent
           For the Appellant(s)            :     Mr. S. Lodh, Advocate.
                                                 Mr. K. Roy, Advocate.
                                                 Mr. S. Majumder, Advocate.

           For the Respondent(s)           :     Mr. Kohinoor N. Bhattacharya, G.A.
                                                 Mr. K. Pandey, Advocate.


                      HON'BLE JUSTICE DR. T. AMARNATH GOUD
                     HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

                                         ORDER

03.02.2026 Arguments heard.

Judgment reserved.

S.DATTA PURKAYASTHA,J DR.T. AMARNATH GOUD,J

Paritosh