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Sri Haripada Ray vs Sri Apurba Roy & Ors
2026 Latest Caselaw 224 Tri

Citation : 2026 Latest Caselaw 224 Tri
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Haripada Ray vs Sri Apurba Roy & Ors on 3 February, 2026

2

                     HIGH COURT OF TRIPURA
                           AGARTALA
                     Cont.Cas(C) No.66 of 2025

Sri Haripada Ray
                                                        ---- Petitioner(s)
                               Versus
Sri Apurba Roy & Ors.
                                        ----Respondent-Contemnor(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv.

Ms. Ishpa Chakma, Adv.

For Respondent(s) : Mr. Dipankar Sarma, Addl. GA

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

03/02/2026

Learned Counsel, Mr. Arijit Bhaumik is present on behalf

of the petitioner.

Learned Addl. GA, Mr. Dipankar Sarma appeared on

behalf of the respondents and submitted that the appeal preferred by

the respondents before the Division Bench of this Court is posted for

hearing on 18.02.2026. As such, Learned Addl. GA sought for

adjourning the case till 18.02.2026.

This Court has delivered the judgment and order dated

06.08.2025 in connection with WP(C) No.726 of 2024 which was

communicated to the concerned Department by the petitioner on

08.08.2025. But surprisingly by issuing an order dated 15.10.2025

(Annexure-3) the respondent authority has extended the period of

suspension of the petitioner w.e.f. 19.10.2025 till 16.04.2026, which

shows total disregard of the order of this Court. Even in the appeal,

stay petition filed by the respondents has been dismissed.

If in this manner the order passed by any Court is dealt

with by the respondent authority, then there will be total failure of

administration of justice.

In view of the above, Learned Addl. GA, Mr. Sarma is

asked to inform the Secretary, Finance Department to appear before

this Court physically on the next date for clarification.

List the matter on 05.02.2026.



                                                                       JUDGE




Snigdha

SNIGDHA Digitally signed by
        SNIGDHA DAS

DAS     Date: 2026.02.03
        17:20:15 +05'30'
 

 
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