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The State Of Tripura vs Sri Kinkar Bhowmik
2026 Latest Caselaw 216 Tri

Citation : 2026 Latest Caselaw 216 Tri
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The State Of Tripura vs Sri Kinkar Bhowmik on 3 February, 2026

                                Page 1 of 2




                      HIGH COURT OF TRIPURA
                        _A_G_A_R_T_A_L_A_
                          WA No.112 of 2025
1. The State of Tripura, to be represented by the Commissioner Secretary,
Labour Department, Government of Tripura, having its office at Secretariat
Building, P.O- Kunjaban, P.S- New Capital Complex, Dist- West Tripura
PIN- 799006.
2. The Commissioner and Secretary, Labour Department, Government of
Tripura New having its office at Secretariat Building, P.O- Kunjaban, P.S-
New Capital Complex, Dist- West Tripura PIN- 799006
3. The Commissioner and Secretary, GAPT Department, having its office at
Secretariat Building, P.O- Kunjaban, P.S- New Capital Complex, Dist- West
Tripura PIN- 799006
4. The Joint Recruitment Board of Tripura, Employment Services Man Power
Planning Department, Govt of Tripura, having his office at Office Lane, P.O
Aartala P.S West Agartala Dist West Tripura
5. The Member Secretary, Joint Recruitment Board of Tripura, Employment,
Services Man Power Planning Department, Govt of Tripura, having his office
at Office Lane, P.O Aartala PS West Agartala Dist West Tripura
6.The Chairman, Joint Recruitment Board of Tripura, Employment Services
Man Power Planning Department, Govt of Tripura, having his office at Office
Lane, P.O Aartala P.S West Agartala Dist West Tripura
7. The Controller of Examination, Joint Recruitment Board of Tripura,
Employment Services Man Power Planning Department, Govt of Tripura,
having his office at Office Lane, P.O Aartala P.S West Agartala Dist West
Tripura.
                                                          .......Appellant(s)
                             VERSUS

Sri Kinkar Bhowmik, Son Of Sri Narayan Bhowmik, resident of Village PO
Gangachara, PS- Kakraban, Sub-Div- Udaipur, Dist- Gomati Tripura, PIN-
799125
                                                     .......Respondent(s)

1. The State Of Tripura, to be represented by the Commissioner and Secretary Labour Department Government of Tripura having its office at Secretariat Building P.O Kunjaban P.S New Capital Complex Dist West Tripura PIN 799006

2. The Commissioner and Secretary, Labour Department Government of Tripura New having its office at Secretariat Building P.O Kunjaban P.S New Capital Complex Dist West Tripura PIN 799006

3. The Commissioner and Secretary, GA P and T Department having its office at Secretariat Building P.O Kunjaban P.S New Capital Complex Dist West Tripura PIN 799006

4. The Joint Recruitment Board of Tripura, Employment Services and Man Power Planning Department Govt of Tripura represented by its Member Secretary having his office at Office Lane P.O Aartala P.S West Agartala Dist West Tripura

5. The Memeber Secretary, Joint Recruitment Board of Tripura, Employment Services and Man Power Planning Department Govt of Tripura represented by

its Member Secretary having his office at Office Lane PO Agartala PS West Agartala Dist West Tripura

6. The Chairman, Joint Recruitment Board of Tripura Employment Services and Man Power Planning Department Govt of Tripura represented by its Member Secretary having his office at Office Lane P.O Aartala P.S West Agartala Dist West Tripura

7. The Controller of Examination, Joint Recruitment Board of Tripura Employment Services and Man Power Planning Department Govt of Tripura having his office at Office Lane P.O Aartala P.S West Agartala Dist West Tripura .......Appellant(s) VERSUS

Sri Abhijit Das, Son of Sri Naresh Chandra Das resident of Village College Square and P.O Sarashima P.S Belonia Sub Division Belonia District South Tripura PIN 799125 aged about 36 years.

.......Respondent(s)

For Appellant(s) : Mr. Kohinoor N Bhattacharjee, Govt. Advocate., Mr. K De, Addl. Govt. Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 03/02/2026

Counsel for the appellant seeks to withdraw both the Writ

Appeals. They are accordingly dismissed as withdrawn.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA LODH LODH Date: 2026.02.03 02:42:45 -08'00'

 
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