The Divisional Manager vs Sri Biswaraj Jamatia @ Bishurai & 3 Ors. ...
2026 Latest Caselaw 194 Tri

Tripura High Court

The Divisional Manager vs Sri Biswaraj Jamatia @ Bishurai & 3 Ors. ... on 2 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                     HIGH COURT OF TRIPURA
                            AGARTALA
                        MAC. App. 48/2025
                    in c/w MAC. App. 64/2025

The Divisional Manager, National Insurance Co. ltd.        ----Appellant(s)
                        Versus
Sri Biswaraj Jamatia @ Bishurai & 3 ors.                   ----Respondent(s)

For Appellant(s) : Mr. D. Sarma, Advocate For Respondent(s) : Mr. Prasantha Ghosh, Advocate

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 02/02/2026

At the request of learned counsel for both the parties, list the matter on

16.02.2026.

JUDGE

SAIKAT Digitally signed by SAIKAT KAR

KAR Date: 2026.02.04 02:26:46 -08'00'