Smt. Suparna Debnath And Others vs The State Of Tripura
2026 Latest Caselaw 192 Tri

Tripura High Court

Smt. Suparna Debnath And Others vs The State Of Tripura on 2 February, 2026

      2


                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                              A.B. No.9 of 2026

      Smt. Suparna Debnath and others
                                                                          ---- Petitioner(s)
                                                   Versus
      The State of Tripura
                                                                         ----Respondent(s)

For Petitioner(s) : Mr. Sankar Lodh, Adv. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

02/02/2026

Heard both the sides.

List the matter on 04.02.2026 for order.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.05 10:48:16 -08'00' Deepshikha