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Smt. Rupiya Khatun vs The State Of Tripura And Others
2026 Latest Caselaw 190 Tri

Citation : 2026 Latest Caselaw 190 Tri
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Rupiya Khatun vs The State Of Tripura And Others on 2 February, 2026

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                                                       HIGH COURT OF TRIPURA
                                                              AGARTALA

                                                        Crl. Rev. P. No.29 of 2024

Smt. Rupiya Khatun
                                                                                             ......Petitioner(s);
                                                                VERSUS

The State of Tripura and others
                                                                                           ......Respondent(s);

For Petitioner(s) : Mr. Dhiman Gope, Advocate.

For Respondent(s) : Mr. Purusuttam Roy Barman, Sr. Advocate, Mr. Kawsik Nath, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

02/02/2026

As prayed for, list the matter on 20.03.2026.

JUDGE

Munna MUNNA SAHA

Date: 2026.02.03 16:27:36 +05'30'

 
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