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Januyara Begam vs The State Of Tripura And 4 Others
2026 Latest Caselaw 180 Tri

Citation : 2026 Latest Caselaw 180 Tri
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Januyara Begam vs The State Of Tripura And 4 Others on 2 February, 2026

                                        Page 1 of 1



                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.648 of 2025
          Januyara Begam
                                                               ---Petitioner(s)
                                         Versus
          The State of Tripura and 4 Others
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Kundan Pandey, Adv. For Respondent(s) : Mr. Bibhal Nandi Majumder, Sr. Adv.

Mr. Kushal Deb, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 02/02/2026 Learned Counsel Mr. K. Pandey is present for the petitioner.

None appears for the respondents No.1 and 2.

Learned Senior Counsel Mr. B. N. Majumder assisted by Mr.

K. Deb, Learned Counsel appears for the respondents No.3-5 and

seeks indulgence to file counter-affidavit.

Request is considered.

List this matter on 09.04.2026.

In the meantime the respondents may file counter-affidavit

supplying copy to the other side.



                                                                  JUDGE




MOUMITA                       Digitally signed by
                              MOUMITA DATTA

DATTA                         Date: 2026.02.03
                              15:59:01 +05'30'
Moumita
 

 
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