Ratnamay De @ Ratnamay Dey And Others vs Smt. Gayatri Rani Dey @ Gayatri De
2026 Latest Caselaw 169 Tri

Tripura High Court

Ratnamay De @ Ratnamay Dey And Others vs Smt. Gayatri Rani Dey @ Gayatri De on 2 February, 2026

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                                                HIGH COURT OF TRIPURA
                                                             AGARTALA
                                                          RSA No.37 of 2024
Ratnamay De @ Ratnamay Dey and others
                                                                                               ......Appellant(s);
                                                                VERSUS

Smt. Gayatri Rani Dey @ Gayatri De
                                                                                           ......Respondent(s);

For Appellant(s) : Mr. Kawsik Nath, Advocate. For Respondent(s) : Mr. Sankar Bhattacharjee, Advocate, Mr. S. Noatia, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

02/02/2026

Mr. Kawsik Nath, learned counsel for the appellant has sought for time.

Considered.

List the matter on 09.03.2026.

JUDGE

Munna MUNNA SAHA

Date: 2026.02.03 16:29:49 +05'30'