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Shri Tapash Ghosh vs The State Of Tripura
2026 Latest Caselaw 158 Tri

Citation : 2026 Latest Caselaw 158 Tri
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Shri Tapash Ghosh vs The State Of Tripura on 2 February, 2026

                                                                       Page 1 of 1




                                                              HIGH COURT OF TRIPURA
                                                                _A_G_A_R_T_A_L_A_
                                                                  WA NO. 05 of 2024
                       1. Shri Tapash Ghosh, Son of Late Sailendra Ghosh aged about 48 years,
                       resident of Ramnagar Road No.8, P.O Ramnagar, P.S-West Agartala,
                       Aagartala, District- West Tripura, Honorary Secretary of TCA.
                       2. Shri Timir Chanda, son of late Kajal Chanda, age about 48 years, resident
                       of 56, HGB Road, P.O Agartala, P.S. West Agartala, District- West Tripura,
                       Honorary Secretary of TCA.
                       3. Shri Joylal Das, son of late Lal Bihari Das, age about 36 years, resident of
                       Chechuria, PS. Sidhai, PO & Sub-Division- Mohanpur, District- West Tripura,
                       Treasurer, Tripura Cricket Association.
                                                                                   .......Appellant(s)
                                                    VERSUS
                       1. The State of Tripura, represented by the Secretary, Sport department,
                       government of Tripura, Agartala, West Tripura.
                       2. Tripura Cricket Association, post-office chowmuhani, P.S- West Agartala,
                       P.O & Sub-Division- Agartala, District-West Tripura, represented by its
                       Secretary.
                       3. The Honorary President, Tripura Cricket Association, Post Office
                       Chowmuhani, P.S-West Agartala, P.O & Sub-Division- Agartala, District-
                       West Tripura.
                       4. The Joint Secretary, Tripura Cricket Association, Post Office Chowmuhani,
                       P.S-West Agartala, P.O & Sub-Division- Agartala, District- West Tripura.
                       5. Shri Bimal Kanti Roy, IPS (Retired), Commissioner of Tripura, P.S-West
                       Agartala, P.O & Sub-Division- Agartala, District- West Tripura.
                                                                                 .......Respondent(s)

For Appellant(s) : Mr. Sankar Lodh, Advocate., Mr. Subham Majumder, Advocate. For Respondent(s) : Mr. Kohinoor N Bhattacharjee, Govt. Advocate., Mr. Bidyut Majumder, Advocate, Mr. P Sharma, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

02/02/2026

Counsel for the appellant submits that the appellants are not

pressing this appeal.

The appeal is accordingly disposed of as not pressed.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.03 02:32:16 -08'00'

 
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