Mr. Abdul Sattar And Ors vs The State Of Tripura And Ors
2026 Latest Caselaw 1184 Tri

Tripura High Court

Mr. Abdul Sattar And Ors vs The State Of Tripura And Ors on 27 February, 2026

                                                            HIGH COURT OF TRIPURA
                                                                  AGARTALA

                                                               WP(C)No.443 of 2024

Mr. Abdul Sattar and Ors.
                                                                                                ....Petitioner(s)
                                                                       Versus

The State of Tripura and Ors.
                                                                                             ....Respondent(s)

For Petitioner(s) : Mr. S.Deb, Sr. Advocate.

Mr. J.Samed, Advocate.

For Respondent(s) : Mr. Dipankar Sarma, Addl.GA.

=B=E=F=O=R=E=

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

=O=R=D=E=R=

27.02.2026

Ld. Sr. Counsel, Mr. Somik Deb assisted by Mr. J. Samed, Ld. Advocate for the petitioner has sought for an adjournment.

Considered.

List the matter on 03.03.2026.

JUDGE

MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.02.27 18:26:25 +05'30'

Saikat Sarma