Dr. Manash Kumar Paul And 15 Others vs The National Institute Of Technology ...
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Tripura High Court

Dr. Manash Kumar Paul And 15 Others vs The National Institute Of Technology ... on 27 February, 2026

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                           HIGH COURT OF TRIPURA
                                   AGARTALA
                              WP(C)No.284 of 2025
          Dr. Manash Kumar Paul and 15 Others
                                                               ---Petitioner(s)
                                         Versus
          The National Institute of Technology Agartala and 6 Others
                                                          ----Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

27/02/2026

At the request of Learned Counsel Mr. S. Bhattacharjee

appearing for the petitioners, list this matter on 01.05.2026.

None appears for the respondents when the matter is

mentioned.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.03.02 11:48:13 +05'30' Moumita