Unknown vs For The
2026 Latest Caselaw 1168 Tri

Citation : 2026 Latest Caselaw 1168 Tri
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 27 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                                           Page 1 of 1




                                                                HIGH COURT OF TRIPURA
                                                                      AGARTALA
                                                                  CRL.A(J) NO.9 OF 2026

                                                      HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                Present:
                                For the Appellant(s)                 : Mr. S. Lodh, Advocate.
                                                                       Mr. S. Majumder, Advocate.
                                                                       Mr. K. Roy, Advocate.
                                                                       Ms. D. Das, Advocate.
                                For the Respondent(s)                 : Mr. R. Datta, P.P.

27.02.2026

Order

Heard Mr. S. Lodh, learned counsel appearing for the appellant. Admit.

Issue post admission notice.

Since learned P.P., appears and waives service of notice on behalf of the respondent, no further notice is called for.

Call for the LCRs and prepare the paper book accordingly. List this matter once LCRs are prepared and supplied to both the parties as per procedure.



                                                                                 DR. T. AMARNATH GOUD, J



  Suhanjit



RAJKUMAR        SUHANJIT SINGHA

SUHANJIT SINGHA Date: 2026.02.27 15:32:05 +05'30'