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Debarun Sen vs Life Insurance Corporation Of India & 4 ...
2026 Latest Caselaw 1166 Tri

Citation : 2026 Latest Caselaw 1166 Tri
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Debarun Sen vs Life Insurance Corporation Of India & 4 ... on 27 February, 2026

             2


                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                     WP(C) No.773 of 2024
       Debarun Sen
                                                                      ---- Petitioner(s)
                                              Versus
       Life Insurance Corporation of India & 4 Ors.
                                                                     ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Nepal Majumdar, Adv.

Mr. Subrata Roy, Adv.

[

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 27/02/2026

Learned Counsel, Mr. Samarjit Bhattacharjee appearing on behalf

of the petitioner sought for some accommodation to file some relevant

documents by way of affidavit.

Request is considered.

The petitioner is at liberty to file the relevant documents by way

of affidavit.

Learned Counsel, Mr. Nepal Majumder is present on behalf of the

respondents.

List the matter on 01.05.2026.

JUDGE

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.02.27 16:31:40 +05'30'

 
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