Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Anindita Bhaumik vs The Society For Tripura Medical College ...
2026 Latest Caselaw 1079 Tri

Citation : 2026 Latest Caselaw 1079 Tri
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Anindita Bhaumik vs The Society For Tripura Medical College ... on 26 February, 2026

                                                           Page 1 of 1




                                               HIGH COURT OF TRIPURA
                                                  _A_G_A_R_T_A_L_A_
                                                     WA No.18 of 2026
                        Anindita Bhaumik, W/o- Dr. Shibabrata Naha, R/o- Bardowali, P.O and P.S-
                        A.D.Nagar, Agartala, Dist- West Tripura, PIN- 799003, Age- 42 Years
                                                                                  .........Appellant(s)
                                                     VERSUS
                        1. The Society for Tripura Medical College and DR BR Ambedkar Memorial
                        Teaching Hospital(To be represented by its Chief executive Officer), at
                        Hapania, Agartala, West Tripura, PIN- 799014
                        2. The Chairman, Society for Tripura Medical college and DR. B R Ambedkar
                        Memorial teaching Hospital, at Hapania, Agartala, West Tripura, PIN-
                        799014(The Appellate Authority)
                        3. The Chief Executive Officer, Society for Tripura Medical college Doctor
                        BR Ambedkar Memorial Teaching Hospital, at Hapania, P.S- Amtali,
                        Agartala, West Tripura, PIN- 799014
                        4. Prof. Dr. Arindam Datta, Principal, TMC, Chairman
                        5. Prof. Dr. Jayanta Kr. Podder Member
                        6. Prof. Dr. Shib Sekhar Datta, Member,(The Respondent Nos. 4, 5 and 6 are

appointed as inquiry Committee, vide Memorandum,dated 31.10.2023, issued by the CEO, TMC and Dr. BRAM teaching Hospital at Hapania) Address- O/o the Soceity for Tripura Medical College and Dr. BRAM Teaching Hospital at Hapania, P.S- Amtali, Agartala, West Tripura, PIN- 799014

7. Sri Swapan Saha, The Chief executive Officer, O/o- the Society for Tripura Medical College and Dr. BRAM Teaching Hospital at Hapania, P.S- Amtali, Agartala, West Tripura, PIN- 799014.

.......Respondent(s) For Appellant(s) : Mr. P Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

26/02/2026

Issue notice to the respondents.

Pending further orders, there shall be stay of the disciplinary

enquiry directed by this court by the order of the learned Judge till the next

date of hearing.

List on 23.04.2026.




                        (BISWAJIT PALIT, J)                     (M.S. RAMACHANDRA RAO, CJ)


Manti D/B




SIDDHARTH Digitally signed by
          SIDDHARTHA LODH

A LODH    Date: 2026.02.26
          02:58:58 -08'00'
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter