Mafia Khatun vs The State Of Tripura And Others
2026 Latest Caselaw 1067 Tri

Tripura High Court

Mafia Khatun vs The State Of Tripura And Others on 25 February, 2026

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                                             HIGH COURT OF TRIPURA
                                                   AGARTALA
                                              Crl. Petn. No.68 of 2025

        Mafia Khatun
                                                                            ---- Petitioner(s)
                                                       Versus
        The State of Tripura and others
                                                                           ----Respondent(s)

For Petitioner(s) : None. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

25/02/2026

None appears for the petitioner when the matter is

taken up.

Learned P.P., Mr. Raju Datta appeared on behalf of the

State-respondent and submitted the counter affidavit today before

this Court.

Keep the same with the record.

List the matter on 08.04.2026 for hearing.

JUDGE

AMRITA DEB AMRITA DEB Date: 2026.02.26 14:27:01

-08'00'

Deepshikha