National Insurance Co. Ltd vs Sri Dulal Debnath And Another
2026 Latest Caselaw 1059 Tri

Tripura High Court

National Insurance Co. Ltd vs Sri Dulal Debnath And Another on 25 February, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA

                                 MAC App.No.39 of 2025

National Insurance Co. Ltd.
                                                                     ......Appellant(s).
                                       Versus
Sri Dulal Debnath and another
                                                                 ......Respondent(s).

For Appellant (s) : Ms. Rajasree Purkayastha, Advocate.

For Respondent(s) : Mr. R. Debbarma, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

25/02/2026

Mr. R. Debbarma, learned counsel appearing for the respondent No.2 has sought for an adjournment.

Considered.

List this matter after 4(four) weeks in its usual course.

JUDGE

SUJAY Digitally signed by SUJAY GHOSH

GHOSH 17:03:55 +05'30' Date: 2026.02.26

Dinashree