Sri Prasenjit Deb vs The State Of Tripura And Others
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Tripura High Court

Sri Prasenjit Deb vs The State Of Tripura And Others on 25 February, 2026

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                                          HIGH COURT OF TRIPURA
                                                AGARTALA
                                            WP(C) No.593 of 2025

      Sri Prasenjit Deb
                                                                          ---- Petitioner(s)
                                                     Versus
      The State of Tripura and others
                                                                        ----Respondent(s)

For Petitioner(s) : Mr. Anjan Kanti Pal, Adv. For Respondent(s) : Mr. Kohinoor N. Bhattacharyya, G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

25/02/2026

Learned Counsel, Mr. Anjan Kanti Pal appears on behalf

of the petitioner and sought time to file rejoinder.

Learned G.A., Mr. Kohinoor N. Bhattacharyya is present

on behalf of the State-respondents.

List the matter on 07.05.2026.

                                                                              JUDGE




AMRITA       Digitally signed by
             AMRITA DEB

DEB          Date: 2026.02.26
             14:37:04 -08'00'

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