Shri Jayanta Saha vs The Agartala Municipal Corporation And ...
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Tripura High Court

Shri Jayanta Saha vs The Agartala Municipal Corporation And ... on 25 February, 2026

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                                       HIGH COURT OF TRIPURA
                                             AGARTALA

                                             WP(C) No.369 of 2025

Shri Jayanta Saha
                                                                               ......Petitioner(s).
                                                Versus
The Agartala Municipal Corporation and others
                                                                          ......Respondent(s).

For Petitioner (s) : Mr. Dipjyoti Paul, Advocate.

Mr. Jayki Murasing, Advocate.

For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A. Mr. U. Das, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

25/02/2026

Heard learned counsel of both sides.

Pleadings of the parties are complete.

The writ petition is admitted for hearing.

List this matter for hearing in its usual course.

JUDGE

SUJAY byGHOSH

GHOSH 17:07:39 +05'30' Date: 2026.02.26

Dinashree