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The Land Acquisition Collector vs Sri Nepal Chandra Das @ Nepal Das And ...
2026 Latest Caselaw 1046 Tri

Citation : 2026 Latest Caselaw 1046 Tri
Judgement Date : 25 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The Land Acquisition Collector vs Sri Nepal Chandra Das @ Nepal Das And ... on 25 February, 2026

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                                         HIGH COURT OF TRIPURA
                                               AGARTALA

                                               CRP No.17 of 2026

  The Land Acquisition Collector
                                                                            ......Petitioner(s).
                                                 Versus
  Sri Nepal Chandra Das @ Nepal Das and another
                                                                         ......Respondent(s).

For Petitioner (s) : Mr. Kohinoor Narayan Bhattacharyya, G.A.

For Respondent(s) : Mr. Nitai Chowdhury, Advocate.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

Order

25/02/2026

Let this matter be listed tomorrow on 26.02.2026.

JUDGE

MUNN bySAHA

A SAHA Date: 2026.02.25 18:38:29 +05'30'

Dinashree

 
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