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Sri Sujit Kumar Dey vs The State Of Tirpura & 3 Ors
2026 Latest Caselaw 1033 Tri

Citation : 2026 Latest Caselaw 1033 Tri
Judgement Date : 25 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Sujit Kumar Dey vs The State Of Tirpura & 3 Ors on 25 February, 2026

                                     HIGH COURT OF TRIPURA
                                           AGARTALA
                                      WP(C) No.130 of 2025
      Sri Sujit Kumar Dey
                                                                     ---- Petitioner(s)
                                             Versus
      The State of Tirpura & 3 Ors.
                                                                    ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Dr. Mihirlal Roy, Adv. For Respondent(s) : Mr. Karnajit De, Addl. GA.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 25/02/2026

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

SNIGD Digitally signed by SNIGDHA DAS

HA DAS Date: 2026.02.25 17:05:40 +05'30'

 
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