Tripura Jute Mill Karmachari Mancha vs Sri Santosh Das And Ors
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Tripura High Court

Tripura Jute Mill Karmachari Mancha vs Sri Santosh Das And Ors on 24 February, 2026

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                                         HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                 IA No. 05 of 2025 in Cont. Cas(C)No.69 of 2023
                Tripura Jute Mill Karmachari Mancha
                                                                              ..........Applicant(s)

                                                        Versus
                Sri Santosh Das and Ors.

                                                                            ..........Respondent(s)

For Applicant(s) : Mr. Purusuttam Roy Barman, Sr. Advocate.

Mr. Samarjit Bhattacharjee, Advocate. Mr. Kawsik Nath, Advocate. For Respondent(s) : Mr. S.M. Chakraborty, Advocate General.

Mr. Pradyumna Gautam, Sr. G.A. Mr. Kohinoor N Bhattacharya, G.A. Mrs. Pinki Chakraborty, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 24/02/2026

List the matter on 10.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2026.02.26 JEE 15:04:44 +05'30'

Sabyasachi B