Tripura State Electricity Corporation ... vs Smt. Madhavi Biswas Chakraborty And Anr
2026 Latest Caselaw 1009 Tri

Tripura High Court

Tripura State Electricity Corporation ... vs Smt. Madhavi Biswas Chakraborty And Anr on 24 February, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                              W.A.No.58 of 2025
                 Tripura State Electricity Corporation Limited (TSECL) and Anr.
                                                                             ..........Appellant(s)

                                                  Versus
                 Smt. Madhavi Biswas Chakraborty and Anr.

                                                                              ..........Respondent(s)

For Appellant(s) : Mr. Kushal Deb, Advocate. For Respondent(s) : Mr. Purusuttam Roy Barman, Sr. Advocate.

Mr. Samarjit Bhattacharjee, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 24/02/2026

At the request of counsel for the appellants, list the matter on

03.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHA BHATTACHARJEE Date: 2026.02.26 RJEE 15:05:26 +05'30'

Sabyasachi B