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Bulti Paul vs The State Of Tripura And 2 Others
2026 Latest Caselaw 2595 Tri

Citation : 2026 Latest Caselaw 2595 Tri
Judgement Date : 16 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Bulti Paul vs The State Of Tripura And 2 Others on 16 April, 2026

                                                  Page 1 of 1


                                          HIGH COURT OF TRIPURA
                                                 AGARTALA
                                             WP(C) No.612 of 2025
         Bulti Paul
                                                                        ---Petitioner(s)
                                                   Versus

         The State of Tripura and 2 Others
                                                                     ----Respondent(s)

For Petitioner(s) : Ms. Aradhita Debbarma, Adv. For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 16/04/2026

At the request of Learned Counsel, Ms. A. Debbarma

appearing for the petitioner, list the matter on 27.07.2026.

Learned Addl. G.A., Mr. D. Sarma is present for the

respondents.

JUDGE

Amrita

AMRITA DEB DEB Date: 2026.04.17 13:52:33 +05'30'

 
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