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Mannan Miah vs Cholamandalam Ms General Insurance ...
2026 Latest Caselaw 2580 Tri

Citation : 2026 Latest Caselaw 2580 Tri
Judgement Date : 16 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mannan Miah vs Cholamandalam Ms General Insurance ... on 16 April, 2026

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                                                   HIGH COURT OF TRIPURA
                                                     _A_G_A_R_T_A_L_A_
                                                       WA No. 85 of 2025
                Mannan Miah
                                                                                      .........Appellant(s)
                                                       -V E R S U S-

                Cholamandalam MS General Insurance Company Limited & others
                                                                  .......Respondent(s)

For Appellant(s) : Ms. Adwitiya Chakraborti, Advocate. For Respondent(s) : Mr. Rajib Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

16/04/2026 At the request of the counsel for the appellant, list the matter on

20.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D'Barma

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.04.16 14:13:14 +05'30'

 
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