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Sri Gautam Paul vs The District Judge & Another
2026 Latest Caselaw 2578 Tri

Citation : 2026 Latest Caselaw 2578 Tri
Judgement Date : 16 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Gautam Paul vs The District Judge & Another on 16 April, 2026

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                                                               HIGH COURT OF TRIPURA
                                                                 _A_G_A_R_T_A_L_A_
                                                                  WP(C) No. 640 of 2025

       Sri Gautam Paul
                                                                                                 .........Petitioner(s)
                                   -V E R S U S-
       The District Judge & another
                                                                                                 .......Respondent(s)

For Petitioner(s) : Mr. Kundan Pandey, Advocate. For Respondent(s) : Mrs. Sujata Deb (Gupta), Addl. Standing Counsel.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

16/04/2026 At the request of the counsel for the respondents, list the matter

on 30.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D'Barma

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.04.16 14:09:16 +05'30'

 
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