Sri Pritam Das vs Oil And Natural Gas Corporation Ltd. & 5 ...
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Tripura High Court

Sri Pritam Das vs Oil And Natural Gas Corporation Ltd. & 5 ... on 10 April, 2026

                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                             WP(C) No.670 of 2025
      Sri Pritam Das
                                                                               ---- Petitioner(s)
                                         Versus
      Oil and Natural Gas Corporation Ltd. & 5 Ors.
                                                                              ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Ms. Paromita Dhar, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

Learned Senior Counsel, Mr. Purusuttam Roy Barman assisted by

Learned Counsel, Mr. Samarjit Bhattacharjee appeared on behalf of the

petitioner and sought for an adjournment to submit some relevant medical

papers.

Liberty is given to the petitioner to submit all the medical papers

supplying copy to the other side.

Learned Counsel, Ms. Paromita Dhar is present on behalf of the

respondents.

List the matter for hearing on 24.04.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.13 19:19:22 +05'30' Satabdi