Alok Das vs The State Of Tripura & 2 Ors
2026 Latest Caselaw 2538 Tri

Tripura High Court

Alok Das vs The State Of Tripura & 2 Ors on 10 April, 2026

                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                            WP(C) No.596 of 2025
      Alok Das
                                                                              ---- Petitioner(s)
                                                          Versus
      The State of Tripura & 2 Ors.
                                                                          ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv.

Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. GA

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

Learned Senior Counsel, Mr. Purusuttam Roy Barman assisted by

Learned Counsel, Mr. Samarjit Bhattacharjee is present on behalf of the

petitioner.

Learned Addl. GA, Mr. Mangal Debbarma appeared on behalf of

the respondents-State and sought for some accommodation to file counter

affidavit.

Request is considered.

List the matter on 16.07.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.13 19:18:32 +05'30'

Satabdi