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Smt. Sabitri Banik Laskar vs The State Of Tripura & 2 Ors
2026 Latest Caselaw 2535 Tri

Citation : 2026 Latest Caselaw 2535 Tri
Judgement Date : 10 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Sabitri Banik Laskar vs The State Of Tripura & 2 Ors on 10 April, 2026

                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                               WP(C) No.125 of 2026
      Smt. Sabitri Banik Laskar
                                                                               ---- Petitioner(s)
                                                             Versus
      The State of Tripura & 2 Ors.
                                                                              ----Respondent(s)

For Petitioner(s) : Mr. Prasanta Kr. Pal, Adv.

Ms. Maitri Majumder, Adv.

For Respondent(s) : Mr. Karnajit De, Addl. GA

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

Learned Counsel, Mr. Prasanta Kr. Pal, is present on behalf of the

petitioner.

Learned Addl. GA, Mr. Karnajit De, appeared on behalf of the

respondents and sought for indulgence to file counter affidavit.

Request is considered.

List the matter for hearing on 13.05.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.10 18:20:25 +05'30' Satabdi

 
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