Sri Mizanur Rahaman Majumder vs Smti Afchana Began & Ors
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Tripura High Court

Sri Mizanur Rahaman Majumder vs Smti Afchana Began & Ors on 10 April, 2026

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                                               HIGH COURT OF TRIPURA
                                                     AGARTALA
                                              Crl. Rev. P. No. 11 of 2026
          Sri Mizanur Rahaman Majumder
                                                                                  ---- Petitioner(s)

                                                              Versus
          Smti Afchana Began & Ors.
                                                                                 ----Respondent(s)

For Petitioner (s) : Mr. Hare Krishna Bhowmik, Adv. For Respondent(s) : Mr. Raju Datta, PP.

[

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

Learned Counsel, Mr. Hare Krishna Bhowmik submits that

the conducting Counsel Mr. Pranabashis Majumdar, appearing for the

petitioner is out of station. So, a request is made for adjourning the

case.

Learned PP Mr. Raju Datta, is present on behalf of the

respondents.

In view of the submission made, list the matter on

19.06.2026.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.10 17:48:57 +05'30' Satabdi