Smt. Iti Rani Barman & Anr vs The State Of Tripura & Anr
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Tripura High Court

Smt. Iti Rani Barman & Anr vs The State Of Tripura & Anr on 10 April, 2026

                                                  HIGH COURT OF TRIPURA
                                                        AGARTALA
                                                  Crl. Petn. No.48 of 2025

               Smt. Iti Rani Barman & Anr.
                                                                                      ----Petitioner(s)
                                                               Versus
               The State of Tripura & Anr.
                                                    [---
                                                                                    ----Respondent(s)

For Petitioner(s) : Mr. Agniva Chakrabarti, Adv.

For Respondent(s) : Mr. Raju Datta, P.P. Ms. Paromita Dhar, Adv. HON'BLE MR. JUSTICE BISWAJIT PALIT Order 10/04/2026

Heard both the sides.

Judgment/Order is reserved.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.04.10 18:16:53 +05'30'

Satabdi