Smt. Alaka Das vs Sri Nabendu Datta
2026 Latest Caselaw 2507 Tri

Tripura High Court

Smt. Alaka Das vs Sri Nabendu Datta on 10 April, 2026

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                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                                    Tr.P.(C) No.32 of 2025
Smt. Alaka Das
                                                                                   .........Petitioner(s);
                                                           Versus
Sri Nabendu Datta
                                                                                .........Respondent(s)

For Petitioner(s) : Mr. Diptanu Debnath, Advocate. For Respondent(s) : Mr. Kabrabam Dhirendra Singha, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 10/04/2026

At request of counsel for respondent, list on 24.04.2026.

(M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.04.10 15:20:29 +05'30'