Shikha Chakraborty(Goswami) vs The State Of Tripura And Others
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Tripura High Court

Shikha Chakraborty(Goswami) vs The State Of Tripura And Others on 9 April, 2026

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                            WP(C) No.650 of 2025

      Shikha Chakraborty(Goswami)
                                                                       ---- Petitioner(s)
                                                   Versus
      The State of Tripura and others
                                                                      ----Respondent(s)

For Petitioner(s) : Mr. Kundan Pandey, Adv. For Respondent(s) : Mr. Pradyumna Gautam, Sr. G.A., Mr. Dhrubajyoti Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

09/04/2026

Learned Counsel, Mr. Kundan Pandey is present on

behalf of the petitioner.

Learned Senior G.A., Mr. Pradyumna Gautam is present

on behalf of the State-respondents.

Learned Counsel, Mr. Dhrubajyoti Saha appears on

behalf of the respondents-TSECL and seeks time to file counter

affidavit.

Request is considered.

List the matter on 13.07.2026.

In the meantime, the respondents-TSECL shall file their

counter affidavit supplying copy to the other side.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.04.10 06:08:36

-07'00' Deepshikha