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Sri Litan Kar & Others vs The State Of Tripura & Others
2026 Latest Caselaw 2478 Tri

Citation : 2026 Latest Caselaw 2478 Tri
Judgement Date : 9 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Litan Kar & Others vs The State Of Tripura & Others on 9 April, 2026

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                                                                  HIGH COURT OF TRIPURA
                                                                    _A_G_A_R_T_A_L_A_
                                                                     WP(C) No. 165 of 2026

        Sri Litan Kar & others
                                                                                                    .........Petitioner(s)
                                    -V E R S U S-
        The State of Tripura & others
                                                                                                    .......Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Advocate. For Respondent(s) : Mr. Mangal Debbarma, Addl G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R=

09/04/2026 At the request of the counsel for the petitioners, list the matter

on 16.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D'Barma

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.04.09 14:32:14 +05'30'

 
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