Sri Milanmoy Dewan vs Smt. Sarmistha Dewan Ghosh
2026 Latest Caselaw 2472 Tri

Citation : 2026 Latest Caselaw 2472 Tri
Judgement Date : 9 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Milanmoy Dewan vs Smt. Sarmistha Dewan Ghosh on 9 April, 2026

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                                                 Mat.App. No.11 of 2025
Sri Milanmoy Dewan
                                                                                ......... Appellant(s);
                                                          Versus
Smt. Sarmistha Dewan Ghosh
                                                                              .........Respondent(s)

For Appellant(s) : Mr. Bibhal Nandi Majumder, Sr. Advocate, Mr. Dhruba Jyoti Saha, Advocate, Mr. Rounak Chakraborty, Advocate, Mr. Samrat Sarkar, Advocate. For Respondent(s) : Mr. P. Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate, Ms. Aradhita Debbarma, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 09/04/2026

At request of both sides, list the matter on 23.06.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.04.09 17:10:04 +05'30'

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