Mafia Khatun vs The State Of Tripura & Ors
2026 Latest Caselaw 2432 Tri

Tripura High Court

Mafia Khatun vs The State Of Tripura & Ors on 8 April, 2026

                            HIGH COURT OF TRIPURA
                                  AGARTALA
                                   Crl.P.No.68 of 2025
Mafia Khatun
                                                                   ---- Petitioner(s)
                                               Versus

The State of Tripura & Ors.
                                                                  ----Respondent(s)

For Petitioner(s) : Mr. Dhiman Gope, Adv. For Respondent(s) : Mr. Kundan Pandey, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

08.04.2026

Learned Counsel for the petitioner, Mr. D. Gope is

present.

Counter-affidavit is filed on behalf of the respondents

by Learned P.P.

However, at this stage, it is reported by Learned

Counsel, Mr. K. Pandey that due to some personal inconvenience

Learned P.P. has left the office and sought for a short

accommodation.

Request is considered.

List the matter on 13.04.2026.

                                                                         JUDGE




PURNITA     Digitally signed by
            PURNITA DEB

DEB         Date: 2026.04.09
            18:12:08 +05'30'
Purnita