Sri Sonatan Murasingh vs Smt. Tinku Sarkar & Anr
2026 Latest Caselaw 2430 Tri

Tripura High Court

Sri Sonatan Murasingh vs Smt. Tinku Sarkar & Anr on 8 April, 2026

                         HIGH COURT OF TRIPURA
                               AGARTALA
                           Crl.Rev.P.No.17 of 2026
Sri Sonatan Murasingh
                                                           ---- Petitioner(s)
                                       Versus

Smt. Tinku Sarkar & Anr.
                                                          ----Respondent(s)

For Petitioner(s) : Ms. Ruma Majumder, Adv, Mr. Bibek Banerjee, Adv.

For Respondent(s) : Mr. Tapash Datta Majumder, Sr. Adv, Ms. Shipthang Rani Kaipeng, Adv, Ms. Budhinika Kaipeng, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

08.04.2026

At the request of Learned Counsel for the petitioner,

Mr. B. Banerjee list the matter on 20.05.2026.

Learned Counsel for the respondent, Mr. T. D.

Majumder assisted by Learned Counsel, Ms. S. Kaipeng and Ms. B.

Kaipeng is also present.

                                                                 JUDGE




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DEB          Date: 2026.04.09
             18:13:08 +05'30'
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