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Sri Debajuti Kar vs Smt Deepika Dey (Kar)
2026 Latest Caselaw 2424 Tri

Citation : 2026 Latest Caselaw 2424 Tri
Judgement Date : 8 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Debajuti Kar vs Smt Deepika Dey (Kar) on 8 April, 2026

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                                                             HIGH COURT OF TRIPURA
                                                               _A_G_A_R_T_A_L_A_
                                                                Mat.App No.13 of 2025

                   Sri Debajuti Kar
                                                                                               .........Appellant(s)
                                                                 -V E R S U S-
                   Smt Deepika Dey (Kar)
                                                                                               .......Respondent(s)

For Appellant(s) : Ms. Rashmi Bhattacharjee, Advocate. For Respondent(s) : Mr. Arjun Acharjee, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT =O=R=D=E=R=

08/04/2026

List the matter on 12.05.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.09 13:45:59 +05'30'

 
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