Smt. Fuleshwari Sinha vs The State Of Tripura & Others
2026 Latest Caselaw 2421 Tri

Tripura High Court

Smt. Fuleshwari Sinha vs The State Of Tripura & Others on 8 April, 2026

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                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                                   WA No.15 of 2026
Smt. Fuleshwari Sinha
                                                                              .........Appellant(s);
                                                          Versus
The State of Tripura & others
                                                                            .........Respondent(s)

For Appellant(s) : Mr. Abhijit Sengupta, Advocate. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A., Mr. Jishan Samed, Advocate, Ms. Adwitiya Chakraborty, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 08/04/2026

Mr. Jishan Samed, learned counsel, has taken notice for all the

served private respondents.

Admit.

List for hearing in due course.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.04.09 17:05:45 +05'30'