Shri Manoj Kumar Laskar vs The State Of Tripura And 5 Ors
2026 Latest Caselaw 2406 Tri

Tripura High Court

Shri Manoj Kumar Laskar vs The State Of Tripura And 5 Ors on 8 April, 2026

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                           HIGH COURT OF TRIPURA
                                  AGARTALA
                               WP(C)No.215 of 2026
          Shri Manoj Kumar Laskar
                                                               ---Petitioner(s)
                                        Versus
          The State of Tripura and 5 Ors.
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Rana Gopal Chakraborty, Adv.

Mr. Hillol Laskar, Adv.

Mr. Sanjay Bhattacharyya, Adv. For Respondent(s) : Mr. Karnajit De, Addl. G.A. Mr. Soumyadeep Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

08/04/2026

At the request of Learned Counsel Mr. R. G. Chakraborty

appearing for the petitioner, list this matter on 22.05.2026.

Learned Addl. G.A. Mr. K. De and Mr. S. Saha, Learned

Counsel appears for the respondents.

                                                                  JUDGE




MOUMITA                 Digitally signed by
                        MOUMITA DATTA

DATTA                   Date: 2026.04.09
                        14:27:36 +05'30'
Moumita