Tarun Kumar Das vs The State Of Tripura And 11 Others
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Tripura High Court

Tarun Kumar Das vs The State Of Tripura And 11 Others on 7 April, 2026

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                                      HIGH COURT OF TRIPURA
                                             AGARTALA
                                         WP(C) No.367 of 2025
         Tarun Kumar Das
                                                                   ---Petitioner(s)
                                               Versus

         The State of Tripura and 11 Others
                                                                ----Respondent(s)

For Petitioner(s) : Mr. Dipjyoti Paul, Adv. For Respondent(s) : Mr. Pradyumna Gautam, Sr. G.A. Mr. Kundan Pandey, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/04/2026

Learned Counsel, Mr. D. Paul is present for the petitioner.

Learned Sr. G. A., Mr. P. Gautam appears for the State-

respondent Nos.9 to 12 and submits that the respondent Nos.9 to

10 has filed their counter-affidavit.

Learned Counsel, Mr. K. Pandey appears on behalf of

respondent Nos.7 and 8 and seeks time to file counter-affidavit.

Request is considered.

List the matter on 07.07.2026.

                                                                      JUDGE




Amrita

AMRITA    Digitally signed by
          AMRITA DEB

DEB       Date: 2026.04.08
          16:18:35 +05'30'