Smt. Sima Das (Ghosh) vs The Managing Director And 3 Others
2026 Latest Caselaw 2369 Tri

Tripura High Court

Smt. Sima Das (Ghosh) vs The Managing Director And 3 Others on 7 April, 2026

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                                HIGH COURT OF TRIPURA
                                      AGARTALA
                                   WP(C) No.90 of 2026
          Smt. Sima Das (Ghosh), UDC
                                                               ---Petitioner(s)
                                         Versus

          The Managing Director and 3 Others
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Saugat Datta, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A. Mr. Dulal Ch. Saha, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 07/04/2026

Learned Addl. G.A., Mr. M. Debbarma appears for State-

respondents and Learned Counsel, Mr. D. C. Saha appears for

respondent No.4 and seeks time to file counter-affidavit.

Learned Counsel, Mr. S. Datta appears on behalf of

respondent No.4.

List the matter on 24.07.2026.

JUDGE

Amrita

AMRITA Digitally signed by AMRITA DEB

DEB Date: 2026.04.08 16:14:44 +05'30'