Dr. Suman Adhikari vs Indira Gandhi National Open University ...
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Tripura High Court

Dr. Suman Adhikari vs Indira Gandhi National Open University ... on 6 April, 2026

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                                                                HIGH COURT OF TRIPURA
                                                                  _A_G_A_R_T_A_L_A_
                                                                    WA No. 130 of 2024

                    Dr. Suman Adhikari
                                                                                                  .........Appellant(s)
                                                                     -V E R S U S-
                    Indira Gandhi National Open University (IGNOU) & others
                                                                         .......Respondent(s)

For Appellant(s) : Mr. P Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate. For Respondent(s) : Ms. Papiya Goswami, Advocate, Mr. Monojit Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 06/04/2026

At the request of the counsel for the respondents, list on

23.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA LODH LODH Date: 2026.04.06 13:52:20 +05'30'