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Unknown vs For
2026 Latest Caselaw 2269 Tri

Citation : 2026 Latest Caselaw 2269 Tri
Judgement Date : 3 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For on 3 April, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                       HIGH COURT OF TRIPURA
                                                             AGARTALA

                                           IA No.1 of 2025 in LA App.5 of 2026

   For Applicant(s)                                     :   Mr. Bidyut Majumder, Dy. SGI

   For Respondent(s)                                    :   Mr. Sankar Kr. Deb, Sr. Advocate

Mr. Kohinoor N. Bhattacharya, G.A. Mr. Saugat Datta, Advocate Mr. Bidesh Debnath, Advocate

HON'BLE JUSTICE DR. T. AMARNATH GOUD

03.04.2026 Order

Heard learned counsel for the respective parties.

Judgment/order is reserved.

JUDGE

Sabyasachi G.

SABYASACHI Digitally signed by SABYASACHI GHOSH GHOSH Date: 2026.04.08 11:28:59 +05'30'

 
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