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M/S Innova Captab And Others vs Union Of India
2026 Latest Caselaw 2267 Tri

Citation : 2026 Latest Caselaw 2267 Tri
Judgement Date : 3 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

M/S Innova Captab And Others vs Union Of India on 3 April, 2026

     2


                                         HIGH COURT OF TRIPURA
                                               AGARTALA
                                         Crl. Petn. No.63 of 2025

     M/S Innova Captab and others
                                                                      ---- Petitioner(s)
                                                  Versus
     Union of India
                                                                     ----Respondent(s)

For Petitioner(s) : Mr. Debalay Bhattacharya, Sr. Adv, Mr. Agniva Chakrabarti, Adv, Mr. Nitin Bhasin, Adv.

For Respondent(s) : Mr. Bidyut Majumder, D.S.G.I.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

03/04/2026

Learned Senior Counsel, Mr. Debalay Bhattacharya

assisted by Learned Counsel, Mr. Agniva Chakrabarti and Learned

Counsel, Mr. Nitin Bhasin is present on behalf of the petitioner.

Learned D.S.G.I., Mr. Bidyut Majumder is present on

behalf of the sole respondent.

Heard both the sides.

Let the matter be listed for admission on 19.06.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.04.04 05:40:10

-07'00'

Deepshikha

 
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