Atz Sss Corp (Regd) vs The State Of Tripura & 3 Others
2026 Latest Caselaw 2255 Tri

Tripura High Court

Atz Sss Corp (Regd) vs The State Of Tripura & 3 Others on 3 April, 2026

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                                                          HIGH COURT OF TRIPURA
                                                            _A_G_A_R_T_A_L_A_
                                                             Arb.P No. 02 of 2026
                                                             Arb.P No. 06 of 2026
                                                             Arb.P No. 07 of 2026
                                                             Arb.P No. 08 of 2026


             ATZ SSS CORP (REGD)
                                                                                              .......Petitioner(s)
                                                                       - VERSUS -
             The State of Tripura & 3 others
                                                                                             .......Respondent(s)

For Petitioner(s) : Mr. Suranjit Sarkar, Advocate, Mr. Anupam Baidya, Advocate.

For Respondent(s) : Mr. P Gautam, Sr.G.A, Mr. Dipankar Sharma, Addl G.A, Mr. Karnajit De, Addl G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

03/04/2026 List on 19.06.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.04.06 13:48:24 +05'30'