Unknown vs For
2026 Latest Caselaw 2251 Tri

Tripura High Court

Unknown vs For on 3 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                                   HIGH COURT OF TRIPURA
                                                         AGARTALA

                                                          LA App.74 of 2025


For Appellant(s)                                      :     Mr. Bidyut Majumder, Dy. SGI

For Respondent(s)                                     :     Mr. T.D. Majumder, Sr. Advocate

Mr. Kohinoor N. Bhattacharya, G.A. Ms. Budhimika Kaipeng, Advocate Mr. Soumyadeep Saha, Advocate

HON'BLE JUSTICE DR. T. AMARNATH GOUD

03.04.2026

Order

List this matter for 'Admission' on 6th April, 2026.

Meanwhile, learned counsel for the appellant shall serve set of case papers upon the respondents.

JUDGE

Sabyasachi G.

SABYASACHI GHOSH GHOSH Date: 2026.04.04 17:59:57 +05'30'