The Deputy Chief Engineer (Con-2) vs Smt. Bindu Rani Das (Nama) And Others
2026 Latest Caselaw 2249 Tri

Tripura High Court

The Deputy Chief Engineer (Con-2) vs Smt. Bindu Rani Das (Nama) And Others on 3 April, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                        HIGH COURT OF TRIPURA
                                              AGARTALA

                               IA No.1 of 2025 in LA App.74 of 2025

 The Deputy Chief Engineer (Con-2), N.F. Railway, Agartala
                                                     ..........Applicant(s)
                                Versus
 Smt. Bindu Rani Das (Nama) and others
                                                   ...........Respondent(s)

For Applicant(s) : Mr. Bidyut Majumder, Dy. SGI

For Respondent(s) : Mr. T.D. Majumder, Sr. Advocate Mr. Kohinoor N. Bhattacharya, G.A. Ms. Budhimika Kaipeng, Advocate Mr. Soumyadeep Saha, Advocate

HON'BLE JUSTICE DR. T. AMARNATH GOUD

03.04.2026 Order

Heard learned counsel for the respective parties.

This is an application filed by the applicants for condoning delay of 369 days in preferring the connected appeal.

Having heard the submissions made at the Bar and after going through the averments made in the application, this Court is of the view that the averments made in the application are self-explanatory.

In view of the above, the interlocutory application stands allowed and disposed of.

JUDGE

Sabyasachi G.

SABYASACHI Digitally signed by SABYASACHI GHOSH GHOSH Date: 2026.04.04 17:58:53 +05'30'