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Sri Anup Chowdhury And Another vs The State Of Tripura And Others
2026 Latest Caselaw 2246 Tri

Citation : 2026 Latest Caselaw 2246 Tri
Judgement Date : 3 April, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Anup Chowdhury And Another vs The State Of Tripura And Others on 3 April, 2026

      2


                                       HIGH COURT OF TRIPURA
                                             AGARTALA
                                          WP(C) No.461 of 2025

      Sri Anup Chowdhury and another
                                                                         ---- Petitioner(s)
                                                    Versus
      The State of Tripura and others
                                                                       ----Respondent(s)

For Petitioner(s) : Mrs. Sujata Deb(Gupta), Adv, Mr. Ramprasad Gope, Adv. For Respondent(s) : None.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

03/04/2026

Learned Counsel, Mrs. Sujata Deb(Gupta) is present on

behalf of the petitioner.

None appears on behalf of the respondents when the

matter is taken up.

Pleadings are completed.

List the matter for hearing on 20.04.2026.

JUDGE

MOUMITA DATTA Digitally signed by MOUMITA DATTA Date: 2026.04.04 05:57:28 -07'00'

Deepshikha

 
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