Kanu Nama And Another vs The State Of Tripura And Others
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Tripura High Court

Kanu Nama And Another vs The State Of Tripura And Others on 3 April, 2026

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                                  HIGH COURT OF TRIPURA
                                        AGARTALA
                                     WP(C) No.45 of 2026

      Kanu Nama and another
                                                                    ---- Petitioner(s)
                                                  Versus
      The State of Tripura and others
                                                                   ----Respondent(s)

For Petitioner(s) : Mr. Purusuttam Roy Barman, Sr. Adv, Mr. Koomar Chakraborty, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

03/04/2026

Learned Senior Counsel, Mr. Purusuttam Roy Barman

assisted by Learned Counsel, Mr. Koomar Chakraborty is present

on behalf of the petitioner.

Learned Addl. G.A., Mr. Mangal Debbarma appears on

behalf of the State-respondents and further seeks time to file

counter affidavit.

Request is considered.

List the matter on 23.06.2026.

JUDGE

MOUMITA DATTA Digitally signed by MOUMITA DATTA Date: 2026.04.04 05:51:29 -07'00'

Deepshikha